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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(4) in West Bengal Municipal (Building) Rules, 2007

(4)Number of Car Parking Spaces as per Covered Area of plot and Use Group shall be as follows :—
Residential and Educational uses 1 Car Space per 300 sq. metres
Commercial , Public and other uses 1 Car Space per 200 sq. metres
Note.— In case of a plot having more than one building or use, parking requirements shall be calculated according to the proportionate floor area of each building or use group, as the case may be.