Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 15 January, 2024

Author: I. P. Mukerji

Bench: I. P. Mukerji

OD-2 to 4
                         ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                        ORIGINAL SIDE

                         APO/102/2022
                             WITH
                           CS/12/2009
                       IA NO: GA/1/2022
                NARENDRA KUMAR BERLIA AND ORS
                               VS
                  OM PRAKASH BERLIA AND ORS

                          APO/113/2022
                  VIJAY KUMAR BERLIA FOR SELF
                  AND AS KARTA OF GURDAYAL P
                           BERLIA HUF
                               VS
                  OM PRAKASH BERLIA FOR SELF
                  AND AS KARTA OF OM PRAKASH
                           BERLIA HUF



                          APO/52/2022
                       VIJAY KUMAR BERLIA
                               VS
                  OM PRAKASH BERLIA AND ORS.



Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 15th January, 2024.


                                                           Appearance:
                                    Mr. Sagar Bandopadhyay, Advocate
                               Mr. Rudraman Bhattacharyya, Advocate.
                                               Mr. Lalit Baid, Advocate
                                             Mr. M. P. Sahay, Advocate
                                         Mr. Tamoghna Saha, Advocate
                                               Mr. A. Ghosal, Advocate
                                               For the espondent no. 3


                                           Mr. Aditya Kanodia, Advocate
                                          Ms. Suparna Sardar, Advocate
                          for respondent nos. 4,5&6 in APO 102/2022 &

respondent nos. 30,31&32 in APO 52/2022 Mr. Pranit Bag, Advocate Debdatta Saha, Advocate 2 Mr. Rhiddhiman Mukherjee, Advocate.

Mr. Vikram Wadehra, Advocate Ms. Aasia Hasan, Adv.

Mr. Debdutta Saha, Adv.

for the purchaser Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Sakya Sen, Advocate Mr. S. R. Kakrania, Advocate Mr. N. Das, Advocate for respondent nos. 1 & 2 Ms. Reshmi Ghosh, Advocate.

The Court: Upon mentioning these appeals are listed as "To Be Mentioned" to fix a date of hearing.

List these appeals on 7th February, 2024 marked at 3 p.m. (I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) cs