Calcutta High Court
Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 15 January, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD-2 to 4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/102/2022
WITH
CS/12/2009
IA NO: GA/1/2022
NARENDRA KUMAR BERLIA AND ORS
VS
OM PRAKASH BERLIA AND ORS
APO/113/2022
VIJAY KUMAR BERLIA FOR SELF
AND AS KARTA OF GURDAYAL P
BERLIA HUF
VS
OM PRAKASH BERLIA FOR SELF
AND AS KARTA OF OM PRAKASH
BERLIA HUF
APO/52/2022
VIJAY KUMAR BERLIA
VS
OM PRAKASH BERLIA AND ORS.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 15th January, 2024.
Appearance:
Mr. Sagar Bandopadhyay, Advocate
Mr. Rudraman Bhattacharyya, Advocate.
Mr. Lalit Baid, Advocate
Mr. M. P. Sahay, Advocate
Mr. Tamoghna Saha, Advocate
Mr. A. Ghosal, Advocate
For the espondent no. 3
Mr. Aditya Kanodia, Advocate
Ms. Suparna Sardar, Advocate
for respondent nos. 4,5&6 in APO 102/2022 &
respondent nos. 30,31&32 in APO 52/2022 Mr. Pranit Bag, Advocate Debdatta Saha, Advocate 2 Mr. Rhiddhiman Mukherjee, Advocate.
Mr. Vikram Wadehra, Advocate Ms. Aasia Hasan, Adv.
Mr. Debdutta Saha, Adv.
for the purchaser Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Sakya Sen, Advocate Mr. S. R. Kakrania, Advocate Mr. N. Das, Advocate for respondent nos. 1 & 2 Ms. Reshmi Ghosh, Advocate.
The Court: Upon mentioning these appeals are listed as "To Be Mentioned" to fix a date of hearing.
List these appeals on 7th February, 2024 marked at 3 p.m. (I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) cs