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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(2)(g) in U.P. E-Court Fees Rules, 2016

(g)Certificate Generation reports. - Report of E-Court Fees certificates generated for any/all collecting branches/offices of the Central Record-keeping Agency and the Authorized Collection Centers pertaining to any specified day or period;