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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(2)Every order made under this section shall, as soon as may be after it is made, shall be laid before the House of the State Legislature.