Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Jaipur Vidyut Vitaran Nigam Ltd. vs Sks Power Generation (Chhattisgarh) ... on 16 April, 2024

Bench: B.R. Gavai, Aravind Kumar

     ITEM NO.37                         COURT NO.3                      SECTION XVII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   CIVIL APPEAL NO(S). 1937/2020

     JAIPUR VIDYUT VITARAN NIGAM LTD. & ORS.                        Appellant(s)

                                                VERSUS

     SKS POWER GENERATION (CHHATTISGARH) LIMITED & ORS. Respondent(s)


     (IA No. 83671/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 77864/2022 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 88788/2022 - CLARIFICATION/DIRECTION
      IA No. 40774/2020 - EX-PARTE STAY
      IA No. 17045/2021 - INTERVENTION/IMPLEADMENT
      IA No. 77862/2022 - INTERVENTION/IMPLEADMENT
      IA No. 41531/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 124317/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     C.A. No. 2721/2020 (XVII)
     (IA No. 88787/2022 - CLARIFICATION/DIRECTION
     IA No. 60606/2020 - EX-PARTE STAY
     IA No. 17027/2021 - INTERVENTION/IMPLEADMENT
     IA No. 39723/2021 - MODIFICATION OF COURT ORDER
     IA No. 124312/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 16-04-2024 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE ARAVIND KUMAR
                         HON'BLE MR. JUSTICE SANDEEP MEHTA

     For Appellant(s)             Mr. Anand K. Ganesan, Adv.
                                  Mr. Nikunj Dayal, AOR
                                  Mr. Amal Nair, Adv.
                                  Ms. Shivani Verma, Adv.

     For Respondent(s)            M/S. Khaitan & Co., AOR
                                  Dr. Abhishek Manu Singhvi, Sr. Adv.
Signature Not Verified
                                  Mr. Parag Tripathi, Sr. Adv.
Digitally signed by
RADHA SHARMA
Date: 2024.04.16
                                  Mr. Parag P Tripathi, Sr. Adv.
17:26:14 IST
Reason:                           Mr. Shidharth Dave, Sr. Adv.
                                  Mr. Atul Shankar Mathur, Adv.
                                  Mrs. Priya Singh, Adv.

                                                 1
                    Mr. Prabal Mehrotra, Adv.
                    Mr. Umang Katariya, Adv.
                    Mr. Rama Krishna Rao Thota, Adv.
                    Ms. Sarika Singh, Adv.

                    Mr. Zoheb Hossain, AOR

                    Mr. Vikramjit Banerjee, A.S.G.
                    Mr. Gurmeet Singh Makker, AOR
                    Mr. Saurabh Mishra, Adv.
                    Mr. P V Yogeswaran, Adv.
                    Ms. Vanshaja Shukla, Adv.
                    Mr. Siddharth Sinha, Adv.
                    Mr. Kritagya Kait, Adv.

                    Ms. Prerna Singh, Adv.
                    Mr. Guntur Prabhakar, AOR
                    Mr. Ravi Kishore, Adv.
                    Mr. Guntur Pramod Kumar, Adv.

                    Mr. Umesh Kumar Khaitan, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 30.04.2024.

(RADHA SHARMA) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) 2