Himachal Pradesh High Court
Neeru Sharma vs . State Of H.P. And Others on 10 August, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Neeru Sharma Vs. State of H.P. and others CWP No.4064 of 2023 .
10.08.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.
of Notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General, appears and waives service of notice on rt behalf of the respondents.
List for completion of pleadings on 13.09.2023.
Jyotsna Rewal Dua
August 10, 2023 Judge
Mukesh
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