Madhya Pradesh High Court
Tej Singh vs Registered Office Senapati Bapat Marfg ... on 12 July, 2017
CRR-2756-2016 (TEJ SINGH Vs REGISTERED OFFICE SENAPA TI BAPA T MARFG L0 WER PAREL MUMBAI) 1 2 - 07-2 0 1 7 None for the applicant even in the pass over round. Learned counsel for the applicant is directed to comply with the order dated 22.02.2017 passed by this Court. Record be called for.
List this matter after four weeks. (RAJ EEV KUMAR DUBEY) JUDGE VS