Section 23A(3)(c) in The M.P. Excise Act, 1915

[Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23A(3)(c) in The M.P. Excise Act, 1915

(c)any advertisements or other matter contained in any newspaper printed and published in Madhya Pradesh before such date as the State Government may, be notification, specify; and

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State of Madhya Pradesh - Subsection

Section 23A(3)(c) in The M.P. Excise Act, 1915