Bombay High Court
The Maharashtra Krushna Valley ... vs Govind Pandhari Tulse Died Thr His Lrs ... on 26 November, 2019
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
19f and 24f.FA.2598.17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
19 FIRST APPEAL NO.2598 OF 2017
WITH FA/2605/2017 WITH FA/2604/2017 WITH
FA/2603/2017 WITH FA/2602/2017 WITH FA/2600/2017 WITH
FA/2601/2017 WITH FA/2599/2017 WITH FA/2606/2017
THE MAHARASHTRA KRUSHNA VALLEY DEVELOPMENT
CORPORATION, THR EXE ENGINEER AND ORS.
VERSUS
RANJEET VITHALRAO PATIL AND ANR
...
Advocate for Appellants : Mr. A.M. Gaikwad
Advocate for respondent no.1 : Mr. Chavan P.S.
AGP for respondent no.2 : Mr. A.M. Phule
...
AND
24 FIRST APPEAL NO.2613 OF 2017
WITH FA/2616/2017 WITH FA/2615/2017 WITH FA/2614/2017
WITH FA/2619/2017 WITH FA/2618/2017 WITH FA/2617/2017
THE M.K.V.D.C. THR EXECUTIVE ENGINEER, IRRIGATION PROJECT,
STRENGTHENING DIV., ORS
VERSUS
RAMHARI APPARAO WADANE
...
Advocate for Appellants : Mr. A.M. Gaikwad
Advocate for respondent no.1 : Mr. Chavan P.S.
AGP for respondent no.2 : Mr. S.P. Deshmukh
...
CORAM : MANGESH S. PATIL, J.
DATE : .26.11.2019 1/2 ::: Uploaded on - 28/11/2019 ::: Downloaded on - 28/11/2019 23:13:50 ::: 19f and 24f.FA.2598.17.odt PER COURT :
Heard.
2. Admit.
3. The learned advocate Mr. Chavan waives service for the original claimants.
4. Call record and proceedings.
(MANGESH S. PATIL, J.) habeeb 2/2 ::: Uploaded on - 28/11/2019 ::: Downloaded on - 28/11/2019 23:13:50 :::