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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(2)(i) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(i)the extent of research involved in a particular recommendation and the extent and/or effectiveness of its controls and procedures in ensuring the accuracy of issuer data;