Allahabad High Court
Suman Yadav vs Ram Murat Yadav on 6 April, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 434 of 2010 Petitioner :- Suman Yadav Respondent :- Ram Murat Yadav Petitioner Counsel :- Anil Kumar Aditya Respondent Counsel :- Rajendra Singh Hon'ble Rajes Kumar,J.
List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 6.4.2011 OP