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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(9) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(9)Power Alcohol consigned under Power Alcohol Movement Report will not be unloaded at any place other than the destination. After receiving consignment of Power Alcohol, the receiver must verify receipt of the consignment at the portal within 24 hrs.