Himachal Pradesh High Court
Chainchala Devi & Ors. vs . Ram Ditta Since on 25 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Onkar Singh since deceased through his LRs .
Chainchala Devi & Ors. Vs. Ram Ditta since deceased through his LRs Chain Singh & Ors. RSA No. 193 of 2022 25.07.2022 Present: Mr. R.K. Sharma, Senior Advocate, with Mr. Arun Kumar, Advocate, for the appellants.
RSA No. 193 of 2022 Issue notice to respondents, returnable for 28.09.2022, on taking steps within one week.
CMP No. 9921 of 2022 Notice in above terms. Till the next date of hearing, operation and execution of the judgment and decree dated 18.04.2022, passed by the Court of learned Additional District Judge-II, Kangra at Dharamshala, District Kangra, H.P., Circuit Court Jawali, in Civil Appeal RBT No. 27-J/XIII/2021/2017, titled as Ram Ditta deceased through his LRs Chain Singh & Ors. vs. Onkar Singh deceased through his LRs Chainchala Devi & Ors., shall remain stayed.
(Ajay Mohan Goel) Judge July 25, 2022 (vinod) ::: Downloaded on - 25/07/2022 20:03:11 :::CIS