Section 2(i) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998
(i)"Ticket" means a single journey ticket or any of a return ticket but does not include a season ticket, an Indrail Pass ticket or a special ticket for a reserved carriage or a tourist car or saloon, or a special train.(i)[(j) "ARP" means advance reservation period upto which a reserved ticket can be booked for a future journey date;(ii)
