Delhi High Court - Orders
Amit Brothers vs Engineer-In-Chief Integrated Hq Of Mod ... on 21 March, 2018
Author: Navin Chawla
Bench: Navin Chawla
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 19/2018 & IA 3910/2018
AMIT BROTHERS ..... Petitioner
Through: Mr.Ankit Gupta, Adv.
versus
ENGINEER-IN-CHIEF INTEGRATED HQ OF MOD (ARMY) &
ANR. ..... Respondents
Through: Mr.Abhishek Ghai, Adv. for Mr.Sanjeev
Narula, CGSC
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.03.2018 Subject to orders of Hon'ble The Judge In-charge (Original Side), list this petition before another Bench on 3rd April, 2018.
NAVIN CHAWLA, J MARCH 21, 2018 RN