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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(ii) in Andhra Pradesh Industrial Single Window Clearance Act, 2002

(ii)consider and decide cases under Section 20 and cases referred under proviso to Section 17(2z and proviso to Section 19(2);