Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Maharashtra - Subsection Section 35(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (3)The powers conferred by this section on the Market Committee shall be exercised subject to any rules which may be made in that behalf by the State Government.
