Section 1 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978
1. Short title and commencement.
(1)These regulations may be called the Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978.(2)They shall come into force on the date of their publication in the Rajasthan Rajpatra.
