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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(m) in The Maharashtra State Board of Technical Education Act, 1997

(m)[ to appoint the staff except the posts mentioned in sub-section (7) of section 20, as per the regulations] [Clause (m) was substituted by Maharashtra 1 of 2003, Section 12(a), (w.e.f. 27.11.2002).];