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State of Uttar Pradesh - Section

Section 45 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

45. Communication of order and transmission of record.

- The Judge shall as soon as may be after announcing the orders made by him under Rule 40 send a copy thereof each to State Election Commission, the State Government and the District Magistrate.