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Kerala High Court

The Principal, Malabar Medical College ... vs State Of Kerala on 3 August, 2021

Author: Devan Ramachandran

Bench: Devan Ramachandran

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
                   CON.CASE(C) NO. 267 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 27145/2020 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS 1 TO 16, 18-56, 58-60 & 62-94 IN W.P.(C):

    1     AAMIR ABDUL AZEEZ
          AGED 26 YEARS
          S/O.ABDUL AZEEZ, PALLATHPATTATHIL HOUSE, VENRITANGU
          P.O., TRISSUR DISTRICT - 680 510.

    2     AARCHA S.VIJAY
          AGED 25 YEARS
          D/O.VIJAYAN K.P., SIVVA, KAIKOTTUVAYAL,
          P.O.MALAPARAMBA, KOZHIKODE DISTRICT - 673009.

    3     ABHINAND C.
          AGED 24 YEARS
          S/O.NANDAKUMAR C., SREYAS, CHOLAKKAD, MAKKARAPARAMBA
          (P.O.), MALAPPURAM DISTRICT - 676 507.

    4     AJITHRAMOL P.S.
          AGED 25 YEARS
          S/O.SHAJI P.S., PLAPPARAMBIL HOUSE, KOODAPPULAM P.O.,
          RAMAPURAM, KOTTAYAM DISTRICT - 686 576.

    5     AJMI N.RASAL
          AGED 24 YEARS
          D/O.RASALUDEEN, PUTHUVILA PUTHEN VEEDU, CHACHIPUNNA,
          PUNNALA P.O., KOLLAM DISTRICT - 689 696.

    6     AKSHAY ARAVIND
          AGED 25 YEARS
          S/O.ARAVINDAKSHAN N., A S VILLA, ANTHAMON, KALAYAPURAM
          P.O., KOTTARAKARA, KOLLAM DISTRICT - 691 560.

    7     ALAKA B.K. ,
          AGED 25 YEARS
          D/O.KUNHIKELAPPAN, ABHAYAM HOUSE, THAZHATHEKADAVU,
          NADUVANNUR P.O., KOZHIKODE DISTRICT - 673 614.

    8     ALLEDA BINOY
          AGED 24 YEARS
          D/O.BINOY P.J., POOKALAM HOUSE, MOOLANKAVE P.O.,
          THELAMBATTA, SULTHAN BATHERY, WAYANAD DISTRICT - 673
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                2

          592.

    9     ALEENA JOSEPH
          AGED 24 YEARS
          D/O.BABU VARGHESE, CHOOLACKAPARAMPIL HOUSE,
          R.P.C.P.O.VANDANPATHAL, MUNDAKAYAM, KOTTAYAM DISTRICT -
          686 513.

    10    AMAL V.R.
          AGED 24 YEARS
          S/O.RAJAN V.K., VALIPARAMBIL HOUSE, THEKKUMKARA
          P.O.,WADAKKANCHERY, THRISSUR DISTRICT - 680 589.

    11    AMALA K.MATHEW
          AGED 24 YEARS
          D/O.K.A.MATHEW, KOLLITHANDATHIL HOUSE, KATTAPANA P.O.,
          VETTIKUZHAKAVALA, IDUKKI DISTRICT - 685 508.

    12    AMRITHA P.S.
          AGED 25 YEARS
          D/O.K.P.PATMAKUMAR, SABARIGIRI, VADAKKUMTHALA P.O.,
          KARUNGAPPALLY, KOLLAM DISTRICT - 690 536.

    13    AMRUTHA JAYAN
          AGED 24 YEARS
          D/O.JAYAN C.K., KOLATHUVALAPPIL HOUSE, AVINISSERY P.O.,
          THRISSUR DISTRICT - 680 306.

    14    ANJALI ANIRUDHAN
          AGED 25 YEARS
          D/O.ANIRUDHAN S., ANGELIC VILLA, KOTHERI JUNCTION,
          CHATHANNOOR P.O., KOLLAM DISTRICT - 691 572.

    15    ANJALI V.
          AGED 24 YEARS
          D/O.MURALEEDHARAN N.K., SREEHARI, CHERUVANCHERY P.O.,
          KANNUR DISTRICT - 670 650.

    16    ANUPAMA RAMACHANDRAN
          AGED 25 YEARS
          D/O.M.G.RAMACHANDRAN, MARIKKUDY HOUSE, VALAMBOOR,
          PATTIMATTOM (P.O.), ERNAKULAM DISTRICT - 683 562.

    17    ANUSREE PADIYAN
          AGED 24 YEARS
          D/O.SUKUMARAN P., AMBALAPPARAMBIL HOUSE, VELLARI,
          CHEMRAKKATTOOR P.O., AREACODE, MALAPPURAM DISTRICT -
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                3

          673 639.

    18    APARNA G.VIJAYAN
          AGED 25 YEARS
          D/O.VIJAYAN PILLAI K., ANAND BHAVAN, MATHRA P.O.,
          PUNALUR, KOLLAM DISTRICT - 691 333.

    19    APARNA K.T.K.
          AGED 25 YEARS
          D/O.VASU AMBADI, AMBADI HOUSE, KUNINGAD P.O., PURAMERI
          (VIA) VATAKARA, KOZHIKODE DISTRICT - 673 503.

    20    ARUNIMA GOPI
          AGED 25 YEARS
          D/O.GOPI C.,KEDARAM, SOUTH ARYAD, AVALOOKKUNNU P.O.,
          ALAPPUZHA DISTRICT - 688 006.

    21    ASHEEKKA SAJNA K.
          AGED 26 YEARS
          D/O.MOHAMMED JABIR K., KUNNAKKADAN HOUSE, IRINGAVOOR
          P.O., TIRUR, MALAPPURAM DISTRICT - 676 103

    22    BAZILA BUHARI
          AGED 25 YEARS
          D/O.K.BUHARI, THOUFEEQ, S.V.MARKET (P.O.),
          KARUNAGAPPALLY, KOLLAM DISTRICT - 690 573.

    23    BEEVI THAMEEMA N.
          AGED 25 YEARS
          D/O.ALI N., NANNAT HOUSE, KARINGAPARA, OMACHAPUZHA
          (P.O.), MALAPPURAM - 673 620.

    24    CHANDINI K.C.
          AGED 25 YEARS
          D/O.CHANDRAN K.K., KANNUKUZHYMALAYIL HOUSE,
          EZHAKKARANADU NORTH (P.O.), PUTHENCRUZ (VIA), ERNAKULAM
          DISTRICT - 682 308.

    25    CHRIS MATHEW KOSHY
          AGED 25 YEARS
          S/O.RAJU KOSHY MATHEW, VETTATHU HOUSE, MARAMON P.O.,
          CHALAIKKARA, KOZHENCHERRY, PATHANAMTHITTA DISTRICT -
          689 549.

    26    DILJA MARIA S.
          AGED 24 YEARS
          D/O.SEBASTIAN P.S., PUTHOOR HOUSE, MADUKKAKUNNU P.O.,
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                4

          ELAMGULAM, PALA, KOTTAYAM DISTRICT - 686 577.

    27    DRISYA DILEEP
          AGED 25 YEARS
          D/O.SINDHU K., DEEPANJALI, KAITHAVANA, SANATHANAPURAM
          P.O., ALAPPUZHA DISTRICT - 688 003.

    28    FATHIMA H.
          AGED 24 YEARS
          D/O.HASHIM M., THAZHATHU VEEDU, KOONTHALLOOR,
          CHIRAYINKEEZHU P.O., THIRUVANANTHAPURAM DISTRICT - 695
          304.

    29    FATHIMA HANAN ABDUL MAJEED
          AGED 24 YEARS
          D/O.ABDUL MAJEED N.V., NEELANCHERY VEEDU, THALAYAD
          P.O., UNNIKULAM VIA., KOZHIKODE DISTRICT - 673 574.

    30    FATHIMA SAMAD
          AGED 25 YEARS
          D/O.ABDUL SAMAD K.E., KOLLAMPARAMBIL HOUSE, NADACKAL
          P.O., ERATTUPETTA, KOTTAYAM DISTRICT - 686 121.

    31    FIDHA P.O.
          AGED 25 YEARS
          D/O.HAMZA UMMER FAROOK, RAHATH, K.C.ROAD, TIRURANGADI,
          MALAPPURAM DISTRICT - 676 306.

    32    GARGI G.PAVITHRAN
          AGED 24 YEARS
          S/O.A.P.PAVITHRAN, PAVITHRAM, KANNADIPARAMBA P.O.,
          KANNUR DISTRICT - 670 604.

    33    GREESHMA D.
          AGED 25 YEARS
          D/O.DEVADASAN M., PUTHRASSERY HOUSE, KIZHAKKETHARA,
          MATHUR P.O., PALAKKAD DISTRICT - 678 571

    34    HARIKRISHNAN T.
          AGED 24 YEARS
          S/O.THANKAPPAN PILLAI, ATHIRA HOUSE, MUKHATHALA P.O.,
          KOLLAM DISTRICT - 691 577.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                5

    35    HARITHA V.
          AGED 24 YEARS
          D/O.VINOD T.V., SAVIDHAM, ALIPPARAMBA, ANAMANGAD (VIA),
          MALAPPURAM DISTRICT - 679 537.

    36    HASNA M.C.
          AGED 25 YEARS
          S/O.ABOOBACKER MOULAVI, KATTIL HOUSE, ERAMANGALAM P.O.,
          MALAPPURAM DISTRICT - 679 587.

    37    HENNA V.M.
          AGED 24 YEARS
          D/O.HARISH V.M., AFZAL, MALIKAPARAMBU, NEAR STAR TILE
          WORKS, KALLAI P.O., KOZHIKODE DISTRICT - 673 003.

    38    JANNATHUL HUDA
          AGED 26 YEARS
          D/O.ASHRAF, PERUMTHOTTATHIL HOUSE, PAZHUR P.O., MAVOOR
          (VIA), KOZHIKODE DISTRICT - 673 661.

    39    JASMIN C.
          AGED 25 YEARS
          D/O.ABDUL RAHIMAN C., CHORATH HOUSE, PARAMMALANGADI
          P.O., NADAYALPARAMBA, KALPAKANCHERY VIA., MALAPPURAM
          DISTRICT - 676 551.

    40    JASMIN C.P.
          AGED 25 YEARS
          D/O.ABDULLA C.P., CHELUPADATH HOUSE, NASEERA MANZIL,
          KARAD, TANUR P.O., MALAPPURAM DISTRICT - 676 302.

    41    JASNA K.
          AGED 25 YEARS
          D/O.ABBAS P.K., JALIBA, T.C.ROAD, KUTHUPARAMBA, KANNUR
          DISTRICT - 670 643.

    42    JESNA JOSEPH P.
          AGED 27 YEARS
          D/O.JOSEPH P.Y., PULICKAL HOUSE, ANDHAKARANAZHI P.O.,
          CHERTHALA, ALAPPUZHA DISTRICT - 688 531.

    43    JISHA J.U.
          AGED 25 YEARS
          D/O.JOSE D., 8/20E1, VADAKKANPAGAM, MANAVALAKURICHI,
          KANYAKUMARI DISTRICT - 629 252, TAMILNADU.

    44    JUMANA YASMEEN
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                6

          AGED 25 YEARS
          D/O.ABDUL RASHEED, MANNIL KUNNATH HOUSE, OORAKAM
          KODALIKKUNDU, OORAKAM KIZHUMURI P.O., MALAPPURAM
          DISTRICT - 676 515.

    45    LUBNA SATHAR K.P.
          AGED 25 YEARS
          D/O.ABDUL SATHAR K.M., MUMTHAZAH, 3/102-A, OPP.MAHE
          INDOOR STADIUM, AZHIYUR P.O., KOZHIKODE DISTRICT - 673
          309.

    46    MARIA EAPEN
          AGED 25 YEARS
          D/O.P.A.EAPEN, PALATHARA HOUSE, PARAMPUZHA P.O.,
          KOTTAYAM DISTRICT - 686 004.

    47    MUBASHIRA P.K.
          AGED 25 YEARS
          D/O.ABDUL MUBARAK P.K., PARAKODEN HOUSE, PATTIKKAD
          P.O., MALAPPURAM DISTRICT - 679 325.

    48    MUHAMMED ABDUL RAOOF C.M.
          AGED 24 YEARS
          S/O.ABDUL AZEEZ C.M., CHEMBEN MANGATTAYIL HOUSE, NEAR
          PHC, CHELEMBRA P.O., MALAPPURAM DISTRICT - 673 634.

    49    MURSHIDA BEEGAM N.P.
          AGED 25 YEARS
          D/O.MUHAMED ALI N.P., NAYAR PADIKKAL HOUSE, EDARIKODE
          P.O., MALAPPURAM DISTRICT - 676 501.

    50    MURSHIDA P.
          AGED 25 YEARS
          D/O.KUNHIMAMMU P., PATTUPARA HOUSE, PATTUPARA KULAMBA,
          KODUR P.O., MALAPPURAM DISTRICT - 676 504.

    51    NATHASHA
          AGED 26 YEARS
          D/O.SHAMSUDHEEN MULLAPPALLY, MULLAPPALLY HOUSE,
          PUTHUPPARAMB P.O., EDANKODE VIA., CHUDALAPPARA,
          MALAPPURAM DISTRICT - 676 501.

    52    NILEENA SARACHANDRAN
          AGED 25 YEARS
          D/O.SARACHANDRAN, PERINGAYIL HOUSE, P.O.MANALUR,
          THRISSUR DISTRICT - 680 617.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                7

    53    NOSHA A.R.
          AGED 24 YEARS
          D/O.ANILKUMAR G., REENA BHAVAN, KADAVILA, VANCHIYOOR
          (P.O.), ATTINGAL, THIRUVANANTHAPURAM DISTRICT - 695
          102.

    54    PARVATHY T.J.
          AGED 25 YEARS
          D/O.T.P.JAYAMOHAN, THACHAPUZHA HOUSE, PACHALAM P.O.,
          KOCHI, ERNAKULAM DISTRICT - 682 012.

    55    PRAVEEN CHANDRAN R.
          AGED 23 YEARS
          S/O.RAMACHANDRAN K.M., AISWARYA NIVAS, VADAKOTTATHARA,
          KOTTATHARA P.O., PALAKKAD DISTRICT - 678 581.

    56    RADHIKA RAJ M.R.
          AGED 24 YEARS
          D/O.RAJAGOPAL, MARATTU HOUSE, NATTIKA P.O., THRISSUR
          DISTRICT - 680 566.

    57    RAKHI KRISHNAN R.
          AGED 24 YEARS
          D/O.RADHAKRISHNA PILLAI K., KRISHNAS, CRA - 229,
          CHOOZHAMPALA, MUKKOLA P.O., THIRUVANANTHAPURAM - 695
          043.

    58    RASITHA M.R.
          AGED 25 YEARS
          D/O.RAVINDRAN A., MANNATH HOUSE, ARIYANNOOR P.O.,
          THRISSUR DISTRICT - 680 102.

    59    RESHMA RAJIKUMAR
          AGED 25 YEARS
          D/O.P.R.RAJIKUMAR, LAKSHMISREE HOUSE, KARIMUGAL,
          VELOORKARA, PUTHENCRUZ P.O., ERNAKULAM DISTRICT - 682
          308.

    60    RIMSHA C.K.
          AGED 26 YEARS
          D/O.ABDUL KADER, CHANGANATH HOUSE, OTHALOOR P.O.,
          MALAPPURAM DISTRICT - 679 591.

    61    RINI K.JOPHY
          AGED 25 YEARS
          D/O.JOPHY K.A., KUTTUKARAN HOUSE, ANAKKAD ROAD, KANJANY
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                8

          P.O., THRISSUR DISTRICT - 680 612.

    62    RINSILA RAHMAN K.A.
          AGED 26 YEARS
          D/O.K.K.ABDUL RAHMAN, KONEKKATTU PARAMBIL HOUSE,
          P.VEMBALLUR P.O., THRISSUR DISTRICT - 680 671.

    63    RIYA SEBASTIAN
          AGED 25 YEARS
          D/O.K.J.SEBASTIAN, KUTTILAMPEL HOUSE, KOZHA P.O.,
          KURAVILANGAD, KOTTAYAM DISTRICT - 686 633.

    64    SABITHA A.S.
          AGED 25 YEARS
          D/O.SAJEEVAN A.R., AYYAPATH HOUSE, PERINCHERY P.O.,
          THRISSUR DISTRICT - 680 306.

    65    SALIL IBRAHIM
          AGED 24 YEARS
          S/O.BAVA K.M., KAROTTAPURAM, THOTTUMUGHAM (P.O.),
          ALUVA, ERNAKULAM DISTRICT - 683 105.

    66    SAMNA S.
          AGED 24 YEARS
          D/O.SULAIMAN M., KALATHIL HOUSE, MALIYA ROAD (P.O.),
          THRISSUR DISTRICT - 680 586.

    67    SANDRA T.D.
          AGED 24 YEARS
          D/O.SHERLY JOSEPH, THOMPUNNAYIL HOUSE, PADIYOOR (P.O.),
          IRITTY, KANNUR DISTRICT - 670 703.

    68    SANJANA K.
          AGED 25 YEARS
          D/O.SURESH KUMAR A.C., NANDHANAM HOUSE, CHENGATPARAMBA,
          NAGATHUPADAM ROAD, OLAVANNA P.O., CALICUT DISTRICT -
          673 019.

    69    SAPTHA N.K.
          AGED 25 YEARS
          D/O.SETHUMADHAVAN N.K., NIRMALYAM HOUSE, MEPPAYIL
          (P.O.), VATAKARA, CALICUT DISTRICT - 673 104.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                9

    70    SARIKA M.S.
          AGED 25 YEARS
          D/O.SASIDHARAN K.A., SREYAS, PALLIKURUP P.O.,
          MANNARKKAD, PALAKKAD DISTRICT - 678 582.

    71    SEENA BABU
          AGED 25 YEARS
          D/O.BABU THOMAS, SUBY VILLA, MANAKALA P.O., ADOOR,
          PATHANAMTHITTA DISTRICT - 691 551.

    72    SEETHAL K.
          AGED 25 YEARS
          D/O.RAJAN V., PALERI KUNDATHRU HOUSE, P.O.OLAT,
          KODAKKAD, VIA TRIKARIPPUR, KASARAGOD DISTRICT - 671
          310.

    73    SHADI ASHKAR V.
          AGED 25 YEARS
          D/O.ASHKAR ALI V., VIRUTHULLIYIL HOUSE, P.O.CHENNARA,
          MANGALAM, MALAPPURAM DISTRICT - 676 561.

    74    SHAHEEDA M.B.
          AGED 26 YEARS
          D/O.MUHAMED BASHEER, MUBARAK MAHAL, P.O.PERUMANNUR,
          CHALISSERY, PALAKKAD DISTRICT - 679 536.

    75    SHAMLA THASNIM K.K.
          AGED 25 YEARS
          D/O.ALAVIKKUTTY K.K., CHAKKARA THODI HOUSE, PONMALA
          P.O., MALAPPURAM DISTRICT - 676 528.

    76    SHAMMA FYROOS
          AGED 25 YEARS
          D/O.SHAREEF, PUDIYEDATH HOUSE, THURUTHIYAD P.O.,
          BALUSSERY, KOZHIKODE DISTRICT - 673 612.

    77    SHARUKH SHAMUSUDEEN
          AGED 25 YEARS
          S/O.SHAMSUDEEN Y.M., MULLAKKAL HOUSE, PANGARAPILLY
          P.O., CHELAKKARA VIA., THRISSUR DISTRICT - 680 586.

    78    SHIMNA P.
          AGED 25 YEARS
          D/O.RAMESAN K., PUTHUR, KOZHUMMAL P.O., KARIVELLUR
          VIA., KANNUR DISTRICT - 670 5221.

    79    SIDHARTH P.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                10

          AGED 25 YEARS
          S/O.RAMACHANDRAN P.K., ATHIRA NIVAS,THAMARAMKULANGARA,
          EDAT P.O., PAYYANUR, KANNUR DISTRICT - 670 327.

    80    SNEHA K.S.
          AGED 25 YEARS
          D/O.K.V.SASIKUMAR, KURUPPATHPARAMBIL HOUSE,
          KURICHIKKARA P.O., MATTAMPURAM, THRISSUR DISTRICT - 680
          028.

    81    SNEHA VISWANADHAN
          AGED 25 YEARS
          D/O.VISWANATHAN S., SIVI BHAVAN, MUNDUKOTTACKAL P.O.,
          PATHANAMTHITTA DISTRICT - 689 646.

    82    SONA REJI
          AGED 25 YEARS
          D/O.REJI JOY, MAYILADUMPARAYIL, VENGANOOR P.O.,
          THIRUVANANTHAPURAM DISTRICT - 695 523.

    83    SONIA SIMON
          AGED 25 YEARS
          D/O.A.O.SIMON, ADAMBUKULAM HOUSE, CHETTUPUZHA P.O.,
          THRISSUR DISTRICT - 680 012.

    84    SREEKUTTY V.R.
          AGED 25 YEARS
          D/O.RAVEENDRAN PILLAI V.K., VAZHUVELIL, PERINGILIPPURAM
          P.O., ENNAKKAD, ALAPPUZHA DISTRICT - 689 624.

    85    SREELAKSHMI SAJEEV E.
          AGED 25 YEARS
          D/O.SAJEEV E.V., EZHUVATHARA HOUSE, VALLIVATTOM P.O.,
          THRISSUR - 680 123.

    86    SREENATH S.S.
          AGED 25 YEARS
          S/O.SREEKUMARAN NAIR K., SREEMANDIRAM, MOTTALMOODU,
          KARIPUR P.O., NEDUMANGADU, THIRUVANANTHAPURAM DISTRICT
          - 695 541.

    87    SREYA K.
          AGED 25 YEARS
          D/O.PRABHAKARAN K., KRISHNAKRIPA, CHERIKKAL, PINARAYI
          P.O., KANNUR DISTRICT - 670 741.

    88    SRUTHY P.PAVANAM
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                11

          AGED 25 YEARS
          D/O.PAVANAN P.V., PUTHENTHARAYIL, VAIKAPRAYAR P.O.,
          VAIKOM, KOTTAYAM DISTRICT - 686 146.

    89    THASLEENA E.P.
          AGED 27 YEARS
          D/O.MOIDEEN, ERECHANTHODIKA POONKUZHI, CHOKKAD P.O.,
          MALAPPURAM DISTRICT - 679 332.

    90    VIJAYALEKSHMI C.K.
          AGED 25 YEARS
          D/O.C.C.KUTTAPPAN, CHOORAKKUTTICKAL HOUSE, CHENGAROOR
          P.O., MALLAPPALLY, PATHANAMTHITTA DISTRICT - 689 594.

    91    WAFABI MUSTAFA
          AGED 24 YEARS
          D/O.MUSTAFA S., FAZEELA MAHAL, KUTTIKKOL P.O.,
          TALIPARAMBA, KANNUR DISTRICT - 670 562.

          BY ADV SRI.S.VIDYASAGAR



RESPONDENT/3RD RESPONDENT IN W.P(C):

          DR. NARAYANAN P.V.
          AGED APPROX 65 YEARS, S/O. (NOT KNOWN TO THE
          PETITIONER) THE PRINCIPAL, MALABAR MEDICAL COLLEGE,
          MODAKKALUR, ATHOLI, KOZHIKODE - 673 315.

          BY ADVS.
          SRI.P.SANJAY
          SMT.A.PARVATHI MENON
          SRI.BIJU MEENATTOOR
          SRI.KIRAN NARAYANAN
          SRI.PAUL VARGHESE (PALLATH)
          SRI.P.A.MOHAMMED ASLAM
          SHRI.PRASOON SUNNY
          SHRI.RAHUL RAJ P.




          GP V.VENUGOPAL,ASOK M. CHERIAN ADDL A.G
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                  12

     THIS   REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
03.08.2021, ALONG WITH RP.219/2021, 246/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                 13



             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
                        RP NO. 219 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 27831/2020 OF HIGH COURT OF KERALA
REVIEW PETITIONER/R3 IN WPC:

          MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE
          MODAKALLUR, KOZHIKKODE-673 315, REPRESENTED BY ITS
          PRINCIPAL.

          BY ADVS.
          P.SANJAY
          SMT.A.PARVATHI MENON
          SRI.BIJU MEENATTOOR
          SRI.PAUL VARGHESE (PALLATH)
          SRI.P.A.MOHAMMED ASLAM
          SRI.KIRAN NARAYANAN
          SHRI.PRASOON SUNNY
          SHRI.RAHUL RAJ P.



RESPONDENTS/RESPONDENTS NOS.1 & 2/PETITIONER IN WPC:

    1     STATE OF KERALA
          REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
          HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM-691 001.

    2     KERALA UNIVERSITY OF HEALTH SCIENCES,
          THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN-680 596.

    3     JAMSHID RAZI.V.P.,
          AGED 25 YEARS
          S/O.KUNHABDULLA.V.P., SANGETH THALIYIL P.O., KUTIADY,
          CALICUT-673 508.

          BY ADVS.
          SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
          SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
          SCIENCES
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                   14

            GOVERNMENT PLEADER

            V.VENUGOPAL




     THIS   REVIEW   PETITION    HAVING   COME   UP   FOR   ADMISSION   ON
03.08.2021, ALONG WITH Con.Case(C).267/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                15



             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
                        RP NO. 246 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 27804/2020 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT NO.3:

          THE PRINCIPAL
          MALABAR MEDICAL COLLEGE, MODAKALLUR, KOZHIKODE 673 315

          BY ADVS.
          P.SANJAY
          SMT.A.PARVATHI MENON
          SRI.BIJU MEENATTOOR
          SRI.PAUL VARGHESE (PALLATH)
          SRI.P.A.MOHAMMED ASLAM
          SRI.KIRAN NARAYANAN
          SHRI.RAHUL RAJ P.
          SHRI.PRASOON SUNNY



RESPONDENTS/RESPONDENTS NOS.1 & 2/PETITIONERS IN WPC:

    1     STATE OF KERALA
          REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
          DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM 695 001

    2     KERALA UNIVERSITY OF HEALTH SCIENCES,
          THRISSUR REPRESENTED BY ITS REGISTRAR 680 596

    3     APARNA S.S,
          AGED 26 YEARS
          D/O. SHEEJA G.S, SREENIVAS, VELLALLOOR P.O, KILIMANOOR,
          THIRUVANANTHAPURAM 695 601

    4     ARJUN BABU T,
          AGED 26 YEARS
          S/O. PREMAN BABU T, THAYYULLATHIL HOUSE, ERAMALA POST,
          ORKKATTERY VIA, VATAKARA, CALICUT 673 501
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                16

    5     MOHAMMAD NOWFAL T.P,
          AGED 26 YEARS
          S/O. T.P HUSSAIN, THAZATHE PEEDIKAYIL HOUSE, KAMPUZHA
          P.O, MALAPURAM DISTRICT 676 533

    6     APARNA K.A,
          AGED 26 YEARS
          D/O. ANILKUMAR K, KOLANGATHU HOUSE, SREEMOOLANAGARAM
          P.O, ALUVA, ERNAKULAM 683580

    7     NEHA RASHEED V,
          AGED 26 YEARS
          D/O. ABDUL RASHEED V, VALIYARA HOUSE, KATTAKULAM,
          MADAVANA P.O, KODUNGALLUR, THRISSUR 680 666

    8     RADHIKA A,
          AGED 26 YEARS
          D/O. SUBRAHMANIAN, AMBAZAKODE HOUSE, KULAKKATTUKURUSSI
          POST, SREEKRISHNAPURAM, PALAKKAD 678 633

    9     RESHMA RAGHU,
          AGED 25 YEARS
          D/O. RAGHURAMAN K NAIR, GREESHMAM, SARAYU NAGAR, NEAR
          GLP SCHOOL, OLAVAKKODE, PALAKKAD 678 0202

    10    SAJITHA NARAYANAN,
          AGED 25 YEARS
          D/O. NARYANAN A, POOVATHUMPARAMBIL HOUSE, ALAGAPPANAGAR
          P.O, AMBALLUR, THRISSUR 680 302

    11    SANDEEP SOMAN A.P
          AGED 25 YEARS
          S/O. SOMAN A.P, ANGATHIL PADI HOUSE, COADCAL POST,
          TIRUR, MALAPURAM 676 018

    12    THAMANA SALIM A.S,
          AGED 26 YEARS
          D/O. A. SALIM, AL-NOOR, ALISHERY WARD, ALAPPUZHA 688
          001

    13    VIJAY JAKUMAR
          AGED 27 YEARS
          VALIYAKOTTOOR HOUSE, VISWADEEPTHI ROAD, ADIMALY P.O,
          IDUKKI 685 561

    14    SWAPNA K.V,
          AGED 26 YEARS
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                     17

            D/O. SUNIL V.A, VELLODY BHAVAN, CHALAPPURAM P.O,
            KOZHIKODE 673 002

            BY ADVS.
            SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
            SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
            SCIENCES

            SRI.V.VENUGOPAL     GP




     THIS   REVIEW   PETITION    HAVING   COME   UP   FOR   ADMISSION   ON
03.08.2021, ALONG WITH Con.Case(C).267/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                18



             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
                        RP NO. 256 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 27145/2020 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT NO.3:

          THE PRINCIPAL, MALABAR MEDICAL COLLEGE HOSPITAL
          MODAKALLUR, KOZHIKKODE - 673 315.

          BY ADVS.
          P.SANJAY
          SMT.A.PARVATHI MENON
          SRI.BIJU MEENATTOOR
          SRI.PAUL VARGHESE (PALLATH)
          SRI.P.A.MOHAMMED ASLAM
          SRI.KIRAN NARAYANAN
          SHRI.PRASOON SUNNY
          SHRI.RAHUL RAJ P.



RESPONDENT/RESPONDENT NOS.1 & 2/PETITIONERS IN WPC:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, DEPARTMENT OF HEALTH AND
          FAMILY WELFARE, SECRETARIAT, THIRUVANANTHAPURAM- 695
          001.

    2     KERALA UNIVERSITY OF HEALTH SCIENCES
          THRISSUR, REPRESENTED BY ITS REGISTRAR - 680 596.

    3     AAMIR ABDUL AZEEZ
          AGED 26 YEARS
          S/O.ABDUL AZEEZ, PALLATHPATTATHIL HOUSE, VENRITANGU
          P.O., TRISSUR DISTRICT - 680 510.

    4     AARCA S.VIJAY
          AGED 25 YEARS
          D/O.VIJAYAN K.P., SIVVA, KAIKOTTUVAYAL,
          P.O.MALAPARAMBA, KOZHIKODE DISTRICT - 673009.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                19

    5     ABHINAND C.
          AGED 24 YEARS
          S/O.NANDAKUMAR C., SREYAS, CHOLAKKAD, MAKKARAPARAMBA
          (P.O.), MALAPPURAM DISTRICT - 676 507.

    6     AJITHRAMOL P.S.
          AGED 25 YEARS
          S/O.SHAJI P.S., PLAPPARAMBIL HOUSE, KOODAPPULAM P.O.,
          RAMAPURAM, KOTTAYAM DISTRICT - 686 576.

    7     AJMI N.RASAL
          AGED 24 YEARS
          D/O.RASALUDEEN, PUTHUVILA PUTHEN VEEDU, CHACHIPUNNA,
          PUNNALA P.O., KOLLAM DISTRICT - 689 696.

    8     AKSHAY ARAVIND
          AGED 25 YEARS
          S/O.ARAVINDAKSHAN N., A S VILLA, ANTHAMON, KALAYAPURAM
          P.O., KOTTARAKARA, KOLLAM DISTRICT - 691 560.

    9     ALAKA B.K.
          AGED 25 YEARS
          D/O.KUNHIKELAPPAN, ABHAYAM HOUSE, THAZHATHEKADAVU,
          NADUVANNUR P.O., KOZHIKODE DISTRICT - 673 614.

    10    ALLEDA BINOY
          AGED 24 YEARS
          D/O.BINOY P.J., POOKALAM HOUSE, MOOLANKAVE P.O.,
          THELAMBATTA, SULTHAN BATHERY, WAYANAD DISTRICT - 673
          592.

    11    ALEENA JOSEPH
          AGED 24 YEARS
          D/O.BABU VARGHESE, CHOOLACKAPARAMPIL HOUSE,
          R.P.C.P.O.VANDANPATHAL, MUNDAKAYAM, KOTTAYAM DISTRICT -
          686 513.

    12    AMAL V.R.
          AGED 24 YEARS
          S/O.RAJAN V.K., VALIPARAMBIL HOUSE, THEKKUMKARA
          P.O.,WADAKKANCHERY, THRISSUR DISTRICT - 680 589.

    13    AMALA K.MATHEW
          AGED 24 YEARS
          D/O.MATHEW K., KOLLITHANDATHIL HOUSE, KATTAPANA P.O.,
          VETTIKUZHAKAVALA, IDUKKI DISTRICT - 685 508.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                20

    14    AMRITHA P.S.
          AGED 25 YEARS
          D/O.K.P.PATMAKUMAR, SABARIGIRI, VADAKKUMTHALA P.O.,
          KARUNGAPPALLY, KOLLAM DISTRICT - 690 536.

    15    AMRUTHA JAYAN
          AGED 24 YEARS
          D/O.JAYAN C.K., KOLATHUVALAPPIL HOUSE, AVINISSERY P.O.,
          THRISSUR DISTRICT - 680 306.

    16    ANJALI ANIRUDHAN
          AGED 25 YEARS
          D/O.ANIRUDHAN S., ANGELIC VILLA, KOTHERI JUNCTION,
          CHATHANNOOR P.O., KOLLAM DISTRICT - 691 572.

    17    ANJALI V.
          AGED 24 YEARS
          D/O.MURALEEDHARAN N.K., SREEHARI, CHERUVANCHERY P.O.,
          KANNUR DISTRICT - 670 650.

    18    ANUPAMA RAMACHANDRAN
          AGED 25 YEARS
          D/O.M.G.RAMACHANDRAN, MARIKKUDY HOUSE, VALAMBOOR,
          PATTIMATTOM (P.O.), ERNAKULAM DISTRICT - 683 562.

    19    ANUSHA S.
          AGED 25 YEARS
          D/O.SURESH KUMAR P.G., POURNAMI, JAWAHAR JUNCTION,
          PARIPALLY P.O., KOLLAM DISTRICT - 691 574.

    20    ANUSREE PADIYAN
          AGED 24 YEARS
          D/O.SUKUMARAN P., AMBALAPPARAMBIL HOUSE, VELLARI,
          CHEMRAKKATTOOR P.O., AREACODE, MALAPPURAM DISTRICT -
          673 639.

    21    APARNA G.VIJAYAN
          AGED 25 YEARS
          D/O.VIJAYAN PILLAI K., ANAND BHAVAN, MATHRA P.O.,
          PUNALUR, KOLLAM DISTRICT - 691 333.

    22    APARNA K.T.K.
          AGED 25 YEARS
          D/O.VASUAMBADI, AMBADI HOUSE, KUNINGAD P.O., PURAMERI
          (VIA) VATAKARA, KOZHIKODE DISTRICT - 673 503.

    23    ARUNIMA GOPI
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                21

          AGED 25 YEARS
          D/O.KEDARAM, SOUTH ARYAD, AVALOOKKUNNU P.O., ALAPPUZHA
          DISTRICT - 688 006.

    24    ASHEEKKA SAJNA K.
          AGED 26 YEARS
          D/O.MOHAMMED JABIR K., KUNNAKKADAN HOUSE, IRINGAVOOR
          P.O., TIRUR, MALAPPURAM DISTRICT - 676 103.

    25    BAZILA BUHARI
          AGED 25 YEARS
          D/O.K.BUHARI, THOUFEEQ, S.V.MARKET (P.O.),
          KARUNAGAPPALLY, KOLLAM DISTRICT - 690 573.

    26    BEEVI THAMEEMA N.
          AGED 25 YEARS
          D/O.ALI N., NANNAT HOUSE, KARINGAPARA, OMACHAPUZHA
          (P.O.), MALAPPURAM - 673 620.

    27    CHANDINI K.C.
          AGED 24 YEARS
          D/O.CHANDRAN K.K., KANNUKUZHYMALAYIL HOUSE,
          EZHAKKARANADU NORTH (P.O.), PUTHENCRUZ (VIA), ERNAKULAM
          DISTRICT - 682 308.

    28    CHRIS MATHEW KOSHY
          AGED 25 YEARS
          S/O.RAJU KOSHY MATHEW, VETTATHU HOUSE, MARAMON P.O.,
          CHALAIKKARA, KOZHENCHERRY, PATHANAMTHITTA DISTRICT -
          689 549.

    29    DILJA MARIA S.
          AGED 24 YEARS
          D/O.SEBASTIAN P.S., PUTHOOR HOUSE, MADUKKAKUNNU P.O.,
          ELAMGULAM, PALA, KOTTAYAM DISTRICT - 686 577.

    30    DRISYA DILEEP
          AGED 25 YEARS
          D/O.SINDHU K., DEEPANJALI, KAITHAVANA, SANATHANAPURAM
          P.O., ALAPPUZHA DISTRICT - 688 003.

    31    FATHIMA H.
          AGED 24 YEARS
          D/O.HASHIM M., THAZHATHU VEEDU, KOONTHALLOOR,
          CHIRAYINKEEZHU P.O., THIRUVANANTHAPURAM DISTRICT - 695
          304.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                22

    32    FATHIMA HANAN ABDUL MAJEED
          AGED 24 YEARS
          D/O.ABDUL MAJEED N.V., NEELANCHERY VEEDU, THALAYAD
          P.O., UNNIKULAM VIA., KOZHIKODE DISTRICT - 673 574.

    33    FATHIMA SAMAD
          AGED 25 YEARS
          D/O.ABDUL SAMAD K.E., KOLLAMPARAMBIL HOUSE, NADACKAL
          P.O., ERATTUPETTA, KOTTAYAM DISTRICT - 686 121.

    34    FIDHA P.O.
          AGED 25 YEARS
          D/O.HAMZA UMMER FAROOK, RAHATH, K.C.ROAD, TIRURANGADI,
          MALAPPURAM DISTRICT - 676 306.

    35    GARGI G.PAVITHRAN
          AGED 24 YEARS
          S/O.A.P.PAVITHRAN, PAVITHRAM, KANNADIPARAMBA P.O.,
          KANNUR DISTRICT - 670 604.

    36    GREESHMA D.
          AGED 25 YEARS
          D/O.DEVADASAN M., PUTHRASSERY HOUSE, KIZHAKKETHARA,
          MATHUR P.O., PALAKKAD DISTRICT - 678 571.

    37    HARIKRISHNAN T.
          AGED 24 YEARS
          S/O.THANKAPPAN PILLAI, ATHIRA HOUSE, MUKHATHALA P.O.,
          KOLLAM DISTRICT - 691 577.

    38    HARITHA V.
          AGED 24 YEARS
          D/O.VINOD T.V., SAVIDHAM, ALIPPARAMBA, ANAMANGAD (VIA),
          MALAPPURAM DISTRICT - 679 537.

    39    HASNA M.C.
          AGED 25 YEARS
          S/O.ABOOBACKER MOULAVI, KATTIL HOUSE, ERAMANGALAM P.O.,
          MALAPPURAM DISTRICT - 679 587.

    40    HENNA V.M.
          AGED 24 YEARS
          D/O.HARISH V.M., AFZAL, MALIKAPARAMBU, NEAR STAR TILE
          WORKS, KALLAI P.O., KOZHIKODE DISTRICT - 673 003.

    41    JANNATHUL HUDA
          AGED 26 YEARS
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                23

          D/O.ASHRAF, PERUMTHOTTATHIL HOUE, PAZHUR P.O., MAVOOR
          (VIA), KOZHIKODE DISTRICT - 673 661.

    42    JASMIN C.
          AGED 25 YEARS
          D/O.ABDUL RAHIMAN C., CHORATH HOUSE, PARAMMALANGADI
          P.O., NADAYALPARAMBA, KALPAKANCHERY VIA., MALAPPURAM
          DISTRICT - 676 551.

    43    JASMIN C.P.
          AGED 25 YEARS
          D/O.ABDULLA C.P., CHELUPADATH HOUSE, NASEERA MANZIL,
          KARAD, TANUR P.O., MALAPPURAM DISTRICT - 676 302.

    44    JASNA K.
          AGED 25 YEARS
          D/O.ABBAS P.K., JALIBA, T.C.ROAD, KUTHUPARAMBA, KANNUR
          DISTRICT - 670 643.

    45    JESNA JOSEPH P.
          AGED 27 YEARS
          D/O.JOSEPH P.Y., PULICKAL HOUSE, ANDHAKARANAZHI P.O.,
          CHERTHALA, ALAPPUZHA DISTRICT - 688 531.

    46    JISHA J.U.
          AGED 25 YEARS
          D/O.JOSE D., 9/29 E1, VADAKKANPAGAM, MANAVALAKURICHI,
          KANYAKUMARI DISTRICT - 629 252.

    47    JUMANA YASMEEN
          AGED 25 YEARS
          D/O.ABDUL RASHEED, MANNIL KUNNATH HOUSE, OORAKAM
          KODALIKKUNDU, OORAKAM KIZHUMURI P.O., MALAPPURAM
          DISTRICT - 676 515.

    48    LUBNA SATHAR K.P.
          AGED 25 YEARS
          D/O.ABDUL SATHAR K.M., MUMTHAZAH, 3/102-A, OPP.MAHE
          INDOOR STADIUM, AZHIYUR P.O., KOZHIKODE DISTRICT - 673
          309.

    49    MARIA EAPEN
          AGED 25 YEARS
          D/O.P.A.EAPEN, PALATHARA HOUSE, PARAMPUZHA P.O.,
          KOTTAYAM DISTRICT - 686 004.

    50    MUBASHIRA P.K.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                24

          AGED 25 YEARS
          D/O.ABDUL MUBARAK P.K., PARAKODEN HOUSE, PATTIKKAD
          P.O., MALAPPURAM DISTRICT - 679 325.

    51    MUHAMMED ABDUL RAOOF C.M.
          AGED 24 YEARS
          S/O.ABDUL AZEEZ C.M., CHEMBEN MANGATTAYIL HOUSE, NEAR
          PHC, CHELEMBRA P.O., MALAPPURAM DISTRICT - 673 634.

    52    MURSHIDA BEEGAM N.P.
          AGED 25 YEARS
          D/O.MUHAMED ALI N.P., NAYAR PADIKKAL HOUSE, EDARIKODE
          P.O., MALAPPURAM DISTRICT - 676 501.

    53    MURSHIDA P.
          AGED 25 YEARS
          D/O.KUNHIMAMMU P., PATTUPARA HOUSE, PATTUPARA KULAMBA,
          KODUR P.O., MALAPPURAM DISTRICT - 676 504.

    54    NATHASHA
          AGED 26 YEARS
          D/O.SHAMSUDHEEN MULLAPPALLY, MULLAPPALLY HOUSE,
          PUTHUPPARAMB P.O., EDANKODE VIA., CHUDALAPPARA,
          MALAPPURAM DISTRICT - 676 501.

    55    NILEENA SARACHANDRAN
          AGED 25 YEARS
          D/O.SARACHANDRAN, PERINGAYIL HOUSE, P.O.MANALUR,
          THRISSUR DISTRICT - 680 617.

    56    NOSHA A.R.
          AGED 24 YEARS
          D/O.ANILKUMAR G., REENABHAVAN, KADAVILA, VANCHIYOOR
          (P.O.), ATTINGAL, THIRUVANANTHAPURAM DISTRICT - 695
          102.

    57    PARVATHY T.J.
          AGED 25 YEARS
          D/O.T.P.JAYAMOHAN, THACHAPUZHA HOUSE, PACHALAM P.O.,
          KOCHI, ERNAKULAM DISTRICT - 682 012.

    58    PRAVEEN CHANDRAN R.
          AGED 23 YEARS
          S/O.RAMACHANDRAN K.M., AISWARYA NIVAS, VADAKOTTATHARA,
          PALAKKAD DISTRICT - 678 581.

    59    PRIYADHARSHINI R.B.
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                25

          AGED 25 YEARS
          D/O.T.RAJENDRA PRASAD, KAUSTHUBAM, PAZHAYANNUR,
          KUMBLAKODE (P.O.), THRISSUR DISTRICT - 680 787.

    60    RADHIKA RAJ M.R.
          AGED 24 YEARS
          D/O.RAJAGOPAL, MARATTU HOUSE, NATTIKA P.O., THRISSUR
          DISTRICT - 680 566.

    61    RAKHI KRISHNAN R.
          AGED 24 YEARS
          D/O.RADHAKRISHNA PILLAI K., KRISHNAS, CRA - 229,
          CHOOZHAMPALA, MUKKOLA P.O., THIRUVANANTHAPURAM - 695
          043.

    62    RASITHA M.R.
          AGED 25 YEARS
          D/O.RAVINDRAN A., MANNATH HOUSE, ARIYANNOOR P.O.,
          THRISSUR DISTRICT - 680 102.

    63    RESHMA RAHIM
          AGED 25 YEARS
          D/O.PERUMBILLI HOUSE, EDAYAPPURAM, ALUVA, ERNAKULAM
          DISTRICT - 683 101.

    64    RESHMA RAJIKUMAR
          AGED 25 YEARS
          D/O.P.R.RAJIKUMAR, LAKSHMISREE HOUSE, KARIMUGAL,
          VELOORKARA, PUTHENCRUZ P.O., ERNAKULAM DISTRICT - 682
          308.

    65    RIMSHA C.K.
          AGED 26 YEARS
          D/O.ABDUL KADER, CHANGANATH HOUSE, OTHALOOR P.O.,
          MALAPPURAM DISTRICT - 679 591.

    66    RINI K.JOPHY
          AGED 25 YEARS
          D/O.JOPHY K.A., KUTTUKARAN HOUSE, ANAKKAD ROAD, KANJANY
          P.O., THRISSUR DISTRICT - 680 612.

    67    RINSILA RAHMAN K.A.
          AGED 26 YEARS
          D/O.K.K.ABDUL RAHMAN, KONEKKATTU PARAMBIL HOUSE,
          P.VEMBALLUR P.O., THRISSUR DISTRICT - 680 671.

    68    RIYA SEBASTIAN
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                26

          AGED 25 YEARS
          D/O.K.J.SEBASTIAN, KUTTILAMPEL HOUSE, KOZHA P.O.,
          KURAVILANGAD, KOTTAYAM DISTRICT - 686 633.

    69    SABITHA A.S.
          AGED 25 YEARS
          D/O.SAJEEVAN A.R., AYYAPATH HOUSE, PERINCHERY P.O.,
          THRISSUR DISTRICT - 680 306.

    70    SALIL IBRAHIM
          AGED 24 YEARS
          S/O.BAVA K.M., KAROTTAPURAM, THOTTUMUGHAM (P.O.),
          ALUVA, ERNAKULAM DISTRICT - 683 105.

    71    SAMNA S.
          AGED 24 YEARS
          D/O.SULAIMAN M., KALATHIL HOUSE, MALIYA ROAD (P.O.),
          THRISSUR DISTRICT - 680 586.

    72    SANDRA T.D.
          AGED 24 YEARS
          D/O.SHERLY JOSEPH, THOMPUNNAYIL HOUSE, PADIYOOR (P.O.),
          IRITTY, KANNUR DISTRICT - 670 703.

    73    SANJANA K.
          AGED 25 YEARS
          D/O.SURESH KUMAR A.C., NANDHANAM HOUSE, CHENGATPARAMBA,
          NAGATHUPADAM ROAD, OLAVANNA P.O., CALICUT DISTRICT -
          673 019.

    74    SAPTHA N.K.
          AGED 25 YEARS
          D/O.SETHUMADHAVAN N.K., NIRMALYAM HOUSE, MEPPAYIL
          (P.O.), VATAKARA, CALICUT DISTRICT - 673 104.

    75    SARIKA M.S.
          AGED 25 YEARS
          D/O.SASIDHARAN K.A., SREYAS, PALLIKURUP P.O.,
          MANNARKKAD, PALAKKAD DISTRICT - 678 582.

    76    SEENA BABU
          AGED 25 YEARS
          D/O.BABU THOMAS, SUBY VILLA, MANAKALA P.O., ADOOR,
          PATHANAMTHITTA DISTRICT - 691 551.

    77    SEETHAL K.
          AGED 25 YEARS
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                27

          D/O.RAJAN V., PALERI KUNDATHRU HOUSE, P.O.OLAT,
          KODAKKAD, VIA TRIKARIPPUR, KASARAGOD DISTRICT - 671
          310.

    78    SHADI ASHKAR V.
          AGED 25 YEARS
          D/O.ASHKAR ALI V., VIRUTHULLIYIL HOUSE, P.O.CHENNARA,
          MANGALAM, MALAPPURAM DISTRICT - 676 561.

    79    SHAHEEDA M.B.
          AGED 26 YEARS
          D/O.MHAMED BASHEER, MUBARAK MAHAL, P.O.PERUMANNUR,
          CHALISSERY, PALAKKAD DISTRICT - 679 536.

    80    SHAMLA THASNIM K.K.
          AGED 25 YEARS
          D/O.ALAVIKKUTTY K.K., CHAKKARA THODI HOUSE, PONMALA
          P.O., MALAPPURAM DISTRICT - 676 528.

    81    SHAMMA FYROOS
          AGED 25 YEARS
          D/O.SHAREEF, PUDIYEDATH HOUSE, THURUTHIYAD P.O.,
          BALUSSERY, KOZHIKODE DISTRICT - 673 612.

    82    SHARUKH SHAMUSUDEEN
          AGED 25 YEARS
          S/O.SHAMSUDEEN Y.M., MULLAKKAL HOUSE, PANGARAPILLY
          P.O., CHELAKKARA VIA., THRISSUR DISTRICT - 680 586.

    83    SHIMNA P.
          AGED 25 YEARS
          D/O.RAMESAN K., PUTHUR, KOZHUMMAL P.O., KARIVELLUR
          VIA., KANNUR DISTRICT - 670 5221.

    84    SIDHARTH P.
          AGED 25 YEARS
          S/O.RAMACHANDRAN P.K., ATHIRA NIVAS,THAMARAMKULANGARA,
          EDAT P.O., PAYYANUR, KANNUR DISTRICT - 670 327.

    85    SNEHA K.S.
          AGED 25 YEARS
          D/O.K.V.SASIKUMAR, KURUPPATHPARAMBIL HOUSE,
          KURICHIKKARA P.O., MATTAMPURAM, THRISSUR DISTRICT - 680
          028.

    86    SNEHA VISWANADHAN
          AGED 25 YEARS
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                28

          D/O.VISWANATHAN S., SIVI BHAVAN, MUNDUKOTTACKAL P.O.,
          PATHANAMTHITTA DISTRICT - 689 646.

    87    SONA REJI
          AGED 25 YEARS
          D/O.REJI JOY, MAYILADUMPARAYIL, VENGANOOR P.O.,
          THIRUVANANTHAPURAM DISTRICT - 695 523.

    88    SONIA SIMON
          AGED 25 YEARS
          D/O.A.O.SIMON, ADAMBUKULAM HOUSE, CHETTUPUZHA P.O.,
          THRISSUR DISTRICT - 680 012.

    89    SREEKUTTY V.R.
          AGED 25 YEARS
          D/O.RAVEENDRAN PILLAI V.K., VAZHUVELIL, PERINGILIPPURAM
          P.O., ENNAKKAD, ALAPPUZHA DISTRICT - 689 624.

    90    SREELAKSHMI SAJEEV E.
          AGED 25 YEARS
          D/O.SAJEEV E.V., EZHUVATHARA HOUSE, VALLIVATTOM P.O.,
          THRISSUR - 680 123.

    91    SREENATH S.S.
          AGED 25 YEARS
          S/O.SREEKUMARAN NAIR K., SREEMANDIRAM, MOTTALMOODU,
          KARIPUR P.O., NEDUMANGADU, THIRUVANANTHAPURAM DISTRICT
          - 695 541.

    92    SREYA K.
          AGED 25 YEARS
          D/O.PRABHAKARAN K., KRISHNAKRIPA, CHERIKKAL, PINARAYI
          P.O., KANNUR DISTRICT - 670 741.

    93    SRUTHY P.PAVANAM
          AGED 25 YEARS
          D/O.PAVANAN P.V., PUTHENTHARAYIL, VAIKAPRAYAR P.O.,
          VAIKOM, KOTTAYAM DISTRICT - 686 146.

    94    THASLEENA E.P.
          AGED 27 YEARS
          D/O.MOIDEEN, ERECHANTHODIKA POONKUZHI, CHOKKAD P.O.,
          MALAPPURAM DISTRICT - 679 332.

    95    VIJAYALEKSHMI C.K.
          AGED 25 YEARS
          D/O.C.C.KUTTAPPAN, CHOORAKKUTTICKAL HOUSE, CHENGAROOR
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                     29

            P.O., MALLAPPALLY, PATHANAMTHITTA DISTRICT - 689 594.

    96      WAFABI MUSTAFA
            AGED 24 YEARS
            D/O.MUSTAFA S., FAZEELA MAHAL, KUTTIKKOL P.O.,
            TALIPARAMBA, KANNUR DISTRICT - 670 562.

            BY ADVS.
            SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
            SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
            SCIENCES
            SRI.M.A.ASIF, SPL. GOVERNMENT PLEADER

            SRI.V.VENUGOPAL     GP




     THIS   REVIEW   PETITION    HAVING   COME   UP   FOR   ADMISSION   ON
03.08.2021, ALONG WITH Con.Case(C).267/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
                                  30

                              JUDGMENT

[Con.Case(C) No.267/2021, R.P.NOS.219/2021, 246/2021, 256/2021] These petitions, seeking review of the judgment of this Court dated 21.12.2020, have been filed with the specific assertion that the conclusions of this Court, recorded therein, go contrary to the terms of Agreement entered into by them with the Government of Kerala, which expressly permitted them to obtain a Bond for compulsory service from the students and to execute the same.

2. The petitioner says that, as per Clause 8 of the Agreement between the parties, they have been granted full liberty to execute an appropriate service Bond from the students, on similar terms as the Bond executed by the students admitted in the Government Medical Colleges. They say that this Agreement was entered into in September, 2014 and therefore, that the findings of this Court that Government had abolished Compulsory Rural Service as early as on 08.09.2012, cannot be found to be factually correct. The petitioner, therefore, prays that the [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 31 judgment in question be reviewed and they be permitted to enforce the Bonds executed by students.

3. I must record upfront, before I proceed to decide the review on its merits, that the issues now involved are purely academic in nature because, through the interim orders issued by this Court, all students have been given back their Transfer Certificates, Conduct Certificates, Attempt Certificates, Medical Transcript and other necessary Certificates, along with the originals of their Higher Secondary School Certificates, by the petitioner. The only question, therefore, which remains is whether the findings of this Court in the judgment, sought to be reviewed, namely that the Government had abolished Compulsory Rural Service with effect from 08.10.2012 and consequently that the petitioner cannot enforce the Bonds executed by the students, is accurate or otherwise.

4. The learned Additional Advocate General - Sri.Ashok Cherian, instructed by Sri.Shyamprasad, learned Government Pleader, submitted that a counter affidavit has been filed on behalf [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 32 of the 1st respondent, wherein, it has been explained that the impact of Clause 8 of the Agreement is only that the petitioner can obtain Bonds from the students at par with that which is obtained from students in the Government Medical Colleges. He vehemently submitted that no Service Bond is permitted or obtained from any student admitted in the Government Medical College after 2012 and therefore, that the Bonds said to have been taken by the review petitioner from their students of the 2014 batch are not valid or capable of being enforced, since there is no similar bonded obligation for students admitted in the Government Medical Colleges during the relevant period. He concluded his submissions by reiteratingly asserting that the permission granted in Clause 8 of the agreement will become relevant only if Bonds are allowed to be obtained from the students admitted in the Government Medical Colleges and that since such Bonds are now impermissible in the said Colleges, the petitioner cannot be allowed to enforce any of them against their students.

[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 33

5. I have given a very careful thought to the afore dialectical contentions.

6. In the judgment sought to be reviewed, I had clearly found that the Government had issued an order dated 08.10.2012, abolishing Compulsory Rural Service and it is on such basis that I had directed the review petitioner to return all certificates to students, declaring that the Bonds executed by them cannot be enforced. The petitioners, however, have impelled these review petitions stating that even after the afore Government Order had been issued in the year 2012, the agreements which were entered into by them with the Government in September, 2014, permitted them to obtain such Bonds from students and to enforce it without reservation.

7. I am afraid that the afore contentions of the petitioners, as argued by their learned counsel - Sri.P.Sanjay, cannot find imprimatur in law because, as explained by the learned Additional Advocate General, Clause 8 of the said Agreement only provides that the petitioner will be free to [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 34 execute appropriate service bond "on similar terms as the bond executed by students admitted in Government Medical Colleges"(sic). Obviously, therefore, the Bonds which the petitioner could have taken from their students can only be similar, if not identical, with the Bonds executed by the students admitted in Government Medical Colleges. However, since the Government, today, unambiguously reiterates that no such Bonds were obtained from students admitted to their Medical Colleges from the year 2012, I can only hold that Clause 8 of the Bilateral Agreement between the parties is only a vestigial relic of the earlier one, which has been inadvertently and without proper Court not deleted even after the order of the Government abolishing the Compulsory Rural Service.

Needless to say, merely because there is a Clause still retained in the Bilateral Agreement, I cannot hold it for a moment that the petitioner will be entitled to retain the certificates of students or to enforce the Bonds executed by them.

In the afore circumstances, I cannot find these review [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 35 petitions to be deserving of any merit; and consequently dismiss them, however, without making any order as to costs and directing the parties to suffer their respective costs.

These review petitions are thus closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/03/08/2021 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 36 APPENDIX OF RP 219/2021 PETITIONER'S ANNEXURE ANNEXURE 1 TRUE COPY OF THE AGREEMENT DATED 29.09.2014 EXECUTED WITH THE GOVERNMENT OF KERALA.

ANNEXURE 2 TRUE COPY OF THE COMMON JUDGMENT IN WP(C0 NOS.20906 AND 21117 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 03.11.2020.

ANNEXURE 3 TRUE COPY OF THE COMMON JUDGMENT IN WA NO.1666 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 21.12.2020.

[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 37 APPENDIX OF RP 246/2021 PETITIONER'S ANNEXURE ANNEXURE 1 TRUE COPY OF THE AGREEMENT DATED 29-09-2014 EXECUTED WITH THE GOVERNMENT OF KERALA.

ANNEXURE 2 TRUE COPY OF THE COMMON JUDGMENT IN WP(C) NOS 20906 AND 2117 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 03-11-2020 ANNEXURE 3 TRUE COPY OF THE COMMON JUDGMENT IN WA NO.

1666 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 21-12-2020 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 38 APPENDIX OF RP 256/2021 PETITIONER'S ANNEXURE ANNEXURE 1 TRUE COPY OF THE AGREEMENT DATED 29/09/2014 EXECUTED WITH THE GOVERNMENT OF KERALA WITH TYPED COPY.

ANNEXURE 2 TRUE COPY OF THE COMMON JUDGMENT IN WP(C) NOS.20906 AND 21117 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 03/11/2020.

ANNEXURE E TRUE COPY OF THE COMMON JUDGMENT IN W.A.NO.1666 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 21/12/2020.

ANNEXURE 4 TRUE COPY OF THE GOVERNMENT ORDER DATED 07.06.2013 NUMBERED AS G.O.(RT) NO.1974/2013/H&FWD ISSUED BY THE HEALTH & FAMILY WELFARE(S) DEPARTMENT ANNEXURE 5 TRUE COPY OF THE GOVERNMENT ORDER DATED 27.09.2015 NUMBERED AS G.O.(RT) NO.3129/2015/H & FWD ISSUED BY THE HEALTH & FAMILY WELFARE(S) DEPARTMENT ANNEXURE 6 TRUE COPY OF THE GOVERNMENT ORDER DATED 07.09.2016 NUMBERED AS G.O.(RT) NO.2535/2016/H&FWD ISSUED BY THE HEALTH & FAMILY WELFARE(S) DEPARTMENT [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021] 39 APPENDIX OF CON.CASE(C) 267/2021 PETITIONERS' ANNEXURE ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 21/12/2020 IN WP(C) NO.27145 OF 2020 OF THE HON'BLE HIGH COURT OF KERALA.