Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Bihar - Subsection Section 33(c) in Bihar Targeted Public Distribution System (Control) Order, 2016 (c)The Officials and departments of the State government, and the Bihar State Food and Civil Supplies Corporation and its godown's (except Fair Price shops godown's);
