Allahabad High Court
Suresh Chand Sharma vs State Of U.P. And Another on 1 December, 2016
Author: Alok Kumar Mukherjee
Bench: Alok Kumar Mukherjee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- APPLICATION U/S 482 No. - 36302 of 2014 Applicant :- Suresh Chand Sharma Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Ashish Kumar Srivastava Counsel for Opposite Party :- Govt .Advocate,Anoop Trivedi Hon'ble Alok Kumar Mukherjee, J.
Sri Ashish Kumar Srivastava, learned counsel for the applicant, Sri Surya Prakash, Advocate, holding brief of Sri Anoop Trivedi, counsel for opposite party no. 2, are present.
Sri Ashish Kumar Srivastava, learned counsel for the applicant, prays for and granted three weeks' time to file rejoinder affidavit. He is also directed to annex a certified copy of the statements recorded under Section 161 Cr.P.C of all the witnesses in Case Crime No. 72 of 2014, Police Station - Vijay Nagar, District ? Ghaziabad, with the rejoinder affidavit on the next date of listing.
List on 11th January, 2017.
Order Date :- 01.12.2016.
Vinod.