Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4215 in The Hardwar Kumbha Mela Rules, 1997

4215.

-Capital Outlay on Water Supply and Sanitation-Non Plan-01-Water Supply-800-Other Expenditure-04-Kumbha Mela, Hardwar, 1998-42-Other Expenditure.