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State of Bihar - Section

Section 30 in Bihar School Examination Board Act, 2019

30. Duties & functions of Regional Offices.

- The following shall be the duties and functions of the regional offices, namely -
(i)Major corrections pertaining to Senior Secondary and Secondary Examinations. Major corrections are defined as corrections leading to fundamental change, Viz. DOB, gender, category, name, etc.
(ii)Minor corrections pertaining to Senior Secondary and Secondary Examinations. Minor corrections are defined as corrections pertaining to spelling related errors.
(iii)Issuance of duplicate certificates (viz. Duplicate certificate, English version certificate, Mark sheet etc.) pertaining to Secondary and Senior Secondary Examinations.
(iv)Online verification of results pertaining to Secondary and Senior Secondary Examinations.
(v)Any other work related to examinations or any other matter as directed by the Board.
Provided that the duties and functions of the Regional offices may be amended by the Board, from time to time.