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Himachal Pradesh High Court

Kalyan Singh vs Union Of India & Others on 31 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Kalyan Singh versus Union of India & others .

CWP No. 7437 of 2021 01.04.2022 Present: Mr. Ram Gopal Thakur, Advocate, for the petitioner.

Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.

Learned Assistant Solicitor General of India prays for and is granted four weeks' time to file reply.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 1, 2022 (hemlata) ::: Downloaded on - 02/04/2022 20:10:44 :::CIS .

::: Downloaded on - 02/04/2022 20:10:44 :::CIS