Himachal Pradesh High Court
Kalyan Singh vs Union Of India & Others on 31 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kalyan Singh versus Union of India & others .
CWP No. 7437 of 2021 01.04.2022 Present: Mr. Ram Gopal Thakur, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.
Learned Assistant Solicitor General of India prays for and is granted four weeks' time to file reply.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 1, 2022 (hemlata) ::: Downloaded on - 02/04/2022 20:10:44 :::CIS .
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