Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(b) in The Maharashtra Agricultural Income Tax Act, 1962 (b)Agricultural Income from Agriculture (being agricultural income) as defined in sub-clause (b) of clause (1) of section 2.
