Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(4) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969 (4)The Controller on such deposit of the rent shall issue an order in Form III to the landlord or persons claiming to be entitled to the rent.
