Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Mines And Minerals (Development And Regulation) Act, 1957

(3)All rules made under this section shall be binding on the Government.[18-A. Power to authorise Geological Survey of India, etc., to make investigation.