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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Maharashtra - Subsection

Section 180(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)overhang, jut or project into or over or obstruct in any way the safe or convenient passage of the public along any public street; or