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State of Uttar Pradesh - Section

Section 532 in Rules under the United Provinces Excise Act, 1910

532. Commencement of tapping process.

- Tapper's permits may be issued from September 1, but the preparation of spathes shall not be permitted before September 15 nor shall pots be attached to trees before the evening of September 30. In the case of Khajur trees the process of preparation may be allowed from September 15, but the incision required for the insertion of the drip leaves shall not be allowed before the evening of September 30.