Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

Daman and Diu - Subsection

Section 61(4)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)seize the goods and any documents relating to the goods; and