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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Haryana - Subsection

Section 57(1) in Faridabad Complex Administration Building Rules, 1989

(1)Dwelling with individual conveniences shall have at least the following fitments :-
(a)One bath room provided with a tap;
(b)One water closet; and
(c)One nahani or sink either in the floor or raised from the floor.
Where only one water closet is provided in a dwelling the bath and water closet shall be separately provided.