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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(iv) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(iv)an officer each of the Finance Department and the School Education Department not below the rank of Deputy Secretary to the Government of Madhya Pradesh, to be nominated by the State Government.