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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5) in The Orissa Foodgrains Dealers' Licensing Order, 1964

(5)[Existing licences are valid till the 31st December, 1984, on application by the licensees for renewal; the licence shall be renewed till the 31st March, 1985 on payment of a fee equal to one-fourth of the fees prescribed under Sub-clause (2).] [Substituted vide Orissa Gazette Extraordinary No. 801/31.5.1985.]