Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(5)] [Section 76] [Entire Act] State of West Bengal - Subsection Section 76(5)(iii) in West Bengal Municipal (Employees' Service) Rules, 2010 (iii)A teacher on commuted leave is entitled to leave salary equal to twice the amount admissible to him in case of half-pay leave.