Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(12) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(12)The State Government shall publish full information on the level of its debt and financial assets. The information on debt shall disclose maturity profile and interest rate.