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State of Rajasthan - Section

Section 11 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

11. Generation of Bhamashah Identification number.

- After thorough checking under rule 9, the Authority shall generate the Bhamashah Identification number of each enrolled family and the data shall be sent to the BRDH and also for printing the Bhamashah card.