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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(2)(c) in Delhi Primary Education Act, 1960

(c)the manner in which lists of children may be prepared in any specified area under section 6, the intervals at which the lists shall be kept revised and persons with whose assistance such lists shall be prepared;