Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act] Union of India - Subsection Section 2(11)(a) in The Insurance Act, 1938 (a)the granting of disability and double or triple indemnity accident benefits, if so provided in the contract of insurance;