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[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(b) in Police Regulations, Bengal , 1943

(b)When making a requisition on the railway authorities for carriage of specie, the Treasury officer will request the station-master to give the escort commander a note stating that it is in charge of treasure loaded in so many wagons and giving the number of each wagon.