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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(k) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(k)"Management Seats" means the seats earmarked from out of sanctioned intake of seat in each course to be filled by the Management of the Un-Aided Minority/Non-Minority Professional Institutions.