Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 20 in Sri Balaji University, Pune Act, 2019

20. Authorities of University.

- The following shall be the authorities of the University, namely :-
(a)the Governing Body ;
(b)the Board of Management ;
(c)the Academic Council ;
(d)the Board of Examinations ; and
(e)such other authorities as may be declared by the statutes to be the authorities of the University.