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State of Punjab - Section

Section 51 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

51. Declaration to be signed by the employees.

- In addition to declaration of fidelity and secrecy, every employee to whom these regulations apply, shall subscribe to a declaration in the following forms :-Declaration to be bound by the staff regulationsPlace............Date.............I hereby declare that I have read and understood the Punjab Women and Children Development and Welfare Corporation (Staff) Regulations, 1986, and I hereby subscribe and agree to be bound by the said Regulations.Name in full............................Nature of appointment..........Date of appointment.............Signature................................Witness..................................Date........................................