Delhi High Court - Orders
Hero Cycles Limited & Anr vs Vijay Kumar Munjal & Ors on 13 January, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~25 (original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 134/2020 & I.A. 4972/2020, I.A.
11039/2020
HERO CYCLES LIMITED & ANR ..... Petitioners
Through: Mr. Vikas Mishra, Ms.Malini
Sud, Mr.Nikhil Chawla, Ms.Shriya Mishra,
Advs.
versus
VIJAY KUMAR MUNJAL & ORS .... Respondents
Through: Mr. Ankur Sangal, Mr. Sahil
Narang, Ms. Pragya Mishra and Ms. Richa
Bhargava, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 13.01.2021 (Video-Conferencing)
1. Owing to paucity of time, this matter could not be heard today.
2. Renotify on 12th February, 2021 for disposal at the end of the Board subject to part-heard matters, if any.
C. HARI SHANKAR, J.
JANUARY 13, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:18.01.2021 22:04:55