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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(5) in The Maharashtra State Board of Technical Education Act, 1997

(5)[ If the Board has recommended the closure of the affiliated Institution the Government may issue the order for closure.] [[Sub-section (5) was substituted by Maharashtra 3 of 2006, Section 2(b) (w.e.f. 9-1-2006).Substituted sub-section reads as follows: