Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(h) in Nagpur Improvement Trust Act, 1936

(h)the sale, letting, or exchange of any property comprised in the scheme ;