Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 27 in The Insecticides Rules, 1971

27. Duties of Insecticide Inspector.

- The Insecticide Inspector shall have the following duties,namely: -
(1)to inspect not less than three times in a year all establishments selling insecticides within the areas of his jurisdiction;
(2)to satisfy himself that the conditions of license are being complied with;
(3)to procure and send for test and analysis, samples of insecticide which he has reason to suspect are being sold, stocked or accepted for sale in contravention of the provisions of the Act or rules made thereunder;
(4)to investigate any complaint in writing which may be made to him;
(5)to institute prosecutions in respect of breaches of the Act and the rules made thereunder;
(6)to maintain a record of all inspections made and action taken by him in the performance of his duties including the taking of samples and the seizure of stocks and to submit copies of such record to the licensing officer;
(7)to make such inquiries and inspections as may be necessary to detect the sale and use of insecticides in contravention of the Act.