Calcutta High Court (Appellete Side)
Tandra Mukherjee & Ors vs Sebi & Ors on 19 April, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 19.04.2018
Item No.1 Ct. No.11 CHC W.P. 5437 (W) of 2014 Tandra Mukherjee & ors.
Vs. SEBI & ors.
With W.P.16534 (W) of 2013 Tower Infotech Ltd. & anr.
Vs. UOI & ors With C.A.N.94 of 2017 With C.A.N.8103 of 2017 With C.A.N.8655 of 2017 With C.A.N.10159 of 2017 With C.A.N.10965 of 2017 With C.A.N.12251 of 2017 with W.P.18229 (W) of 2014 Amal Kr. Nandy & ors.
Vs. SEBI & ors.
With W.P.21900 (W) of 2017 Birendranath Koyal Vs. U.O.I. & ors.
Mr. Subrata Das ...intending purchaser Mr. Ramendu Chattopadhyay ...Managing Director of Tower Infotech Ltd.
Mr. Kinjal Ghose 2 ...Assistant General Manager for SEBI Mr. Ramendu Chattopadhyay, Managing Director of Tower Infotech Limited is present. Mr. Subrata Das, an intending purchaser of certain properties of the company situated at Silchar is also present. Both of them seek time for making applications for certain directions.
Let these matters be listed on 24th April, 2018.
(Aniruddha Bose, J.) (Joymalya Bagchi, J.) 3