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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(3)The canteen building shall consist of at least a dining hall, kitchen, storeroom and pantry in addition to washing places separately for employees and for utensils.